Himachal Pradesh High Court
Rup Lal vs Dilan Devi & Others on 11 October, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Rup Lal Versus Dilan Devi & others CMP(M) No.1019 of 2022 11.10.2022 Present: Mr. Vinod Gupta, Advocate, for the applicant/appellant.
Mr. K.D. Sood, Sr. Advocate, with Ms. Ranjana Chauhan, Advocate, for respondent No.6.
None for respondents No.1 to 5 and 7.
As per report of the Registry, respondents stand served. Ms. Ranjana Chauhan, learned counsel has put in appearance on behalf of respondent No.6 and on instruction, Mr. K.D. Sood, learned Senior Counsel appeared on behalf of respondent No.6.
As none has put in appearance on behalf of respondents No.1 to 5 and 7 despite service, said respondents are ordered to be proceeded against ex parte. As prayed for, reply to the application be filed within three weeks. List thereafter.
(Ajay Mohan Goel) Judge October 11, 2022 (Rishi) ::: Downloaded on - 11/10/2022 20:02:12 :::CIS