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[Cites 0, Cited by 0] [Section 27A(2)] [Section 27A] [Entire Act]

State of Bihar - Subsection

Section 27A(2)(ii) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

(ii)The selection shall be made primarily on merit to be assessed from the up-to-date service records.