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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Nagaland - Subsection

Section 31(2)(b) in Nagaland Village Councils Act, 1978

(b)all powers and duties of the Village or Area Council shall during the period of dissolution be exercised by such person or persons as the State Government may appoint in this behalf.