Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24B] [Entire Act] State of Uttar Pradesh - Subsection Section 24B(a) in The United Provinces Excise Act, 1910 (a)that the State Government has an exclusive right or privilege of manufacture and sale of country liquor and foreign liquor;
