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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(3)(vii) in The Assam Non-Government Educational Institutions (Regulation and Management) (Amendment) Act, 2018

(vii)"Guwahati Metropolitan D::velopment Authority (GMDA)" means the Guwahati , Metropolitan Development Authority as established under the Guwahati Metropolitan Development Authority Act, 1985;