Section 15(1)(A) in Sardar Patel University Act, 1955

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(A) in Sardar Patel University Act, 1955

(A)

(i)The Chancellor,

(ii)The Vice-Chancellor,

(iii)[ The last Ex-Vice-Chancellor of the University residing in the State,] [Substituted by Gujarat 25 of 2003, dated 17th September 2003 (w.r.e.f 26-06-2003).]

(iiia)[ The Pro Vice-Chancellor] [Clause (iiia) was inserted by Gujarat 10 of 1982, Section 2, Schedule Sr. No. 3(6)(a) (w.r.e.f. 09-12-1981).],

(iv)The Head of University Department,

(v)The Registrar.

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State of Gujarat - Subsection

Section 15(1)(A) in Sardar Patel University Act, 1955