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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(xxiv) in Faceless Assessment Scheme, 2019

(xxiv)"[video conferencing or video telephony] [Substituted 'video telephony' by Notification No. S.O. 741(E)., dated 17.2.2021 (w.e.f. 12.9.2019).]" means the technological solutions for the reception and transmission of audio-video signals by users at different locations, for communication between people in real-time.