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Himachal Pradesh High Court

Vipin Pandit vs . Bar Council Of India & Anr on 3 January, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Vipin Pandit Vs. bar Council of India & anr .

CWP No. 1540 of 2022 3.1.2023 Present: Mr. Rishi Tandon, Advocate, for the petitioner.

Mr. Lovneesh Kanwar, Senior Advocate with Ms. Aanchal Sharma, Advocate, for respondent No. 1.

Mr. Sunil Mohan Goel, Advocate, for respondent No. 2.

Mr. Gurinder Singh Parmar, Advocate, for respondent No. 3.

Learned counsel appearing for respondent No. 3 states that he is under instructions not to file separate reply, on behalf of respondent No. 3 and would be adopting the reply(ies) filed on behalf of respondents No. 1 and 2.

Learned counsel for the petitioner prays for and is granted six weeks' time to file rejoinder. List on 1.3.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge January 3, 2023 (kalpana) ::: Downloaded on - 04/01/2023 20:34:05 :::CIS