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Union of India - Section

Section 11 in Merchant Shipping (Examination of Engineers and Engine Drivers of Fishing Vessels), Rules, 1973

11. Time and place of examination.

- The examination shall be held at Calcutta, Bombay, Madras, Goa, Cochin, Visakhapatnam and Jamnagar from time to time the date, time and schedule of the examinations shall be intimated on the notice board of the office of the Mercantile Marine Department of the Port concerned.