Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 69 in The Kerala Agricultural Income Tax Rules, 1991 69. The requisition to the District Collector shall be in Form No. 20 and the certificate issued under section 64 shall be in Form No. 19.
