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State of West Bengal - Section

Section 76 in The West Bengal Factories Rules, 1958

76. Supply of milk and refreshment.

- At least ¼ litre of clean pure milk shall be available for each child on every day it is accommodated in the crèche and the mother of such a child shall be allowed in the course of her daily work 2 intervals of at least 15 minutes each to feed the child. For children above two years of age there shall be provided in addition an adequate supply of wholesome refreshment.