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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(3)(f) in Aircraft Rules, 1937

(f)Category L, classified into the following sub-categories: -
(i)L1C: Composite sailplanes;
(ii)L1: sailplanes;
(iii)L2C: composite powered sailplanes and composite Light Aircraft 1 aeroplanes;
(iv)L2: powered sailplanes and Light Aircraft 1 aeroplanes;
(v)L3H: hot-air balloons;
(vi)L3G: gas balloons;
(vii)L4H: hot-air airships;
(viii)L4G: Light Aircraft 2 gas airships; and
(ix)L5: gas airships other than Light Aircraft 2.