Section 8(4) in The Salem City Municipal Corporation Act, 1994
(4)In the 1981 Act as extended and applied to the City of Salem,-(a)any reference to the City of Coimbatore and Coimbatore Municipality, shall by reason of this Act, be construed as a reference to the City of Salem and Salem Municipality, respectively; and(b)any reference to the Coimbatore Corporation, Corporation of Coimbatore and Municipal Corporation of Coimbatore, shall by reason of this Act, be construed as a reference to the Salem Corporation, Corporation of Salem and Municipal Corporation of Salem, respectively.
