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[Cites 0, Cited by 1] [Article 243C(3)] [Article 243C] [Constitution]

Constitution Subarticle

Article 243C(3)(a) in Constitution of India

(a)of the Chairpersons of the Panchayats at the village level, in the Panchayats at the intermediate level or, in the case of a State not having Panchayats at the intermediate level, in the Panchayats at the district level;