Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Nagaland - Subsection Section 52(4) in The Nagaland Excise Act, 1967 (4)The Excise Commissioner may grant to the licensee of a shop kept closed under sub-section (1) or (2) such compensation as it may think fit.
