Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 139A(5)] [Section 139A] [Entire Act]

Union of India - Subsection

Section 139A(5)(i) in The Income Tax Act, 1961

(i)in the statement furnished in accordance with the provisions of sub-section (2-C) of section 192;