Delhi High Court - Orders
(Permission To File Lengthy List Of ... vs Union Of India And Ors on 14 January, 2021
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 19/2021, CMs No.1186/2021 (Interim orders), 1187/2021
(Permission to file lengthy List of Dates)
SRIMANT SANGRAM SINH PRATAP
SINH GAEKWAD ..... Appellant
Through: Mr.Rajiv Shankar Dvivedi,
Mr.Rishabh Jain and Mr.Sushant Kumar Sarkar,
Advocates
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Akshay Makhija, CGSC with
Mr.Seerat Deep Singh, Adv. for R1 to R3/UOI
Mr.Jagjit Singh, Sr. Counsel for Respondent
No.5/Railways
CORAM:
HON' BLE THE CHIEF J USTICE
HON' BLE MS. J USTICE J YOTI SINGH
ORDER
% 14.01.2021 Proceedings in the matter have been conducted through video conferencing.
CM No. 1187/2021 (Permission to file lengthy List of Dates) Issue notice.
Notice is accepted by Mr. Akshay Makhija for respondent Nos. 1 to 3 and Mr. Jagjit Singh for respondent No. 5.
For the reasons stated in the application, the same is allowed and the list of dates is taken on record.
Application stands disposed of.
LPA 19/2021 Pg.1 of 2 Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:18.01.2021 13:38 LPA 19/2021 & CM No.1186/2021 (stay) Issue notice to the respondents.
Mr.Akshay Makhija, the learned CGSC accepts notice for respondent Nos.1 to 3. Mr.Jagjit Singh, learned counsel accepts notice for respondent No.5/Railways. Learned counsels seek time to file replies. Time as prayed for is granted.
Let the replies to the appeal and the application be filed before the next date of hearing.
Notice be issued to the remaining respondents through ordinary process, returnable on 12th February, 2021.
List along with LPA No. 399/2020 on 12th February, 2021.
CHIEF J USTICE
J YOTI SINGH, J
J ANUARY 14, 2021
'anb'
LPA 19/2021 Pg.2 of 2
Signature Not Verified
Digitally Signed By:PANKAJ
KUMAR
Location:
Signing Date:18.01.2021 13:38