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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3)(a) in The West Bengal Panchayat Act, 1973

(a)divide the area of a Gram into constituencies, [* * * * *] [Words ',not being less than three or more than fourteen.' omitted by W.B. Act 2 of 1983. w.e.f. 19.1.1983.] on the basis of number of members of Gram Panchayat determined under sub-section (2);