Section 38 in Jammu and Kashmir Nursing Council Act, 2012
38. Repeal
(1) The Jammu and Kashmir Nurses, Midwives' and Health Visitors Registration Act, 1956 is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under said Act or any other law in force before this Act comes into force shall be deemed to have been done, or taken under the Act unless the same is inconsistent with, or contrary to the provisions of the Act.
