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State of Odisha - Section

Section 58B in The Orissa Industrial Disputes Rules, 1959

58B. [ Submission of returns. [Inserted vide Notification No. 12222-L.I./12.11.1963-Orissa Gazette Part-III/1963.]

- The employer shall submit half-yearly returns as in Form J-1 in triplicate to the Conciliation Officer concerned not later than the twenty days of the month following the half-year.]