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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(3)(f) in The Delhi Technological University Act, 2009

(f)to give its views and to make recommendations to the Board of Management on any financial question affecting the University either on its own initiative or on reference from the Board of Management or the Vice-Chancellor.