Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act] State of Odisha - Subsection Section 82(1)(b) in The Orissa Forest Act, 1972 (b)to regulate the reward to be paid to officers and informant out of the proceeds of fines and confiscations under this Act.