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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(3)(p) in The Bihar Apartment Ownership Act, 2006

(p)restrictions with regard to the use and maintenance of the Apartments and the use of the Common areas and facilities, as may be necessary, to prevent unreasonable interference in the use of each Apartment and of the Common areas and facilities by the several Apartment owners;