Supreme Court - Daily Orders
Sandeep Sharma & Another vs State Of Haryana Rep. By Its Sho, Manesar ... on 11 May, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.27 COURT NO.5 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
7886/2015
(Arising out of impugned final judgment and order dated 22/01/2013
in CRLR No. 216/2013 passed by the High Court of Punjab & Haryana
at Chandigarh)
SANDEEP SHARMA & ANOTHER Petitioner(s)
VERSUS
STATE OF HARYANA REP. BY ITS SHO, MANESAR P.S. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 11/05/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. S. Mahendran, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay as well as on merits.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.05.11
16:30:05 IST
Reason: