Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Himachal Pradesh - Subsection Section 14(2) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 (2)Every such declaration shall be published in the Official Gazette and in the estate or estates concerned in the prescribed manner.
