Delhi High Court - Orders
Govt. Of Nct Of Delhi And Anr vs De. Yoginder Gupta And Anr on 23 May, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~36 to 41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1265/2018
GOVT. OF NCT OF DELHI AND ANR. ..... Petitioners
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD (Services) with Ms.
Tania Ahlawat, Mr. Nitesh Kumar
Singh, Ms. Palak Rohmetra, Ms.
Laavanya Kaushik and Ms. Aliza
Alam, Advocates.
versus
DE. YOGINDER GUPTA AND ANR. ..... Respondents
Through: Mr. Nidesh Gupta, Mr. Ujjal Banerjee,
Mr. Rohan Alva and Mr. Akash
Khurana, Advocates for R-3 to R-33.
+ W.P.(C) 4705/2018, CM APPL. 20533/2023
GOVT OF NCT OF DELHI & ORS. ..... Petitioners
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD (Services) with Ms.
Tania Ahlawat, Mr. Nitesh Kumar
Singh, Ms. Palak Rohmetra, Ms.
Laavanya Kaushik and Ms. Aliza
Alam, Advocates.
versus
DR. H.C GUPTA ..... Respondent
Through: Mr. K.C. Mittal and Mr. Vaibhav
Yadav, Advocates.
Mr. Vivek Kumar Tandon, Ms. Rinku
Tiwari and Ms. Prerna Tandon,
Advocates.
+ W.P.(C) 5221/2018
DR. P.S. SARANGI & ORS. ..... Petitioners
Through: Mr. Nidesh Gupta, Mr. Ujjal Banerjee,
Mr. Rohan Alva and Mr. Akash
Khurana, Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:23:07
GOVT. OF NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD (Services) with Ms.
Tania Ahlawat, Mr. Nitesh Kumar
Singh, Ms. Palak Rohmetra, Ms.
Laavanya Kaushik and Ms. Aliza
Alam, Advocates.
Mr. Vikas Singh, Senior Advocate
with Mr. Varun Singh, Mr. Yatharth
Kumar and Mr. Himanshu Yadav,
Advocates for respondents.
Mr. Shanker Raju and Mr. Nilansh
Gaur, Advocates for R-4 to R-11.
+ W.P.(C) 167/2019
DR. MAHESH CHAUHAN ..... Petitioner
Through: Mr. Neeraj Kumar Gupta, Advocate.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD (Services) with Ms.
Tania Ahlawat, Mr. Nitesh Kumar
Singh, Ms. Palak Rohmetra, Ms.
Laavanya Kaushik and Ms. Aliza
Alam, Advocates.
+ W.P.(C) 4929/2019, CM APPL. 21908/2019 & 21909/2019
DR. RADHA DUBEY ..... Petitioner
Through: Mr. Rakesh Kumar Khanna, Sr. Adv.
with Mr. Shree Prakash Sinha, Mr.
Rakesh Mishra, Ms. Moheea Sinha
and Mr. Narendra Kumar, Advocates.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD (Services) with Ms.
Tania Ahlawat, Mr. Nitesh Kumar
Singh, Ms. Palak Rohmetra, Ms.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:23:07
Laavanya Kaushik and Ms. Aliza
Alam, Advocates.
+ W.P.(C) 7531/2022, CM APPL. 23035-038/2022
DR. REETA MONGIA ..... Petitioner
Through: Mr. Vikas Singh, Senior Advocate
with Mr. Varun Singh, Mr. Yatharth
Kumar and Mr. Himanshu Yadav,
Advocates for respondents.
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD (Services) with Ms.
Tania Ahlawat, Mr. Nitesh Kumar
Singh, Ms. Palak Rohmetra, Ms.
Laavanya Kaushik and Ms. Aliza
Alam, Advocates.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 23.05.2023 Re-notify on May 30, 2023 at 03:00 PM. A copy of this order be kept in all petitions.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J.
MAY 23, 2023/R This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 23:23:08