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Delhi High Court - Orders

Govt. Of Nct Of Delhi And Anr vs De. Yoginder Gupta And Anr on 23 May, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~36 to 41
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     W.P.(C) 1265/2018
                                          GOVT. OF NCT OF DELHI AND ANR.             ..... Petitioners
                                                          Through: Mrs. Avnish Ahlawat, Standing
                                                                   Counsel, GNCTD (Services) with Ms.
                                                                   Tania Ahlawat, Mr. Nitesh Kumar
                                                                   Singh, Ms. Palak Rohmetra, Ms.
                                                                   Laavanya Kaushik and Ms. Aliza
                                                                   Alam, Advocates.
                                                          versus
                                          DE. YOGINDER GUPTA AND ANR.                ..... Respondents
                                                          Through: Mr. Nidesh Gupta, Mr. Ujjal Banerjee,
                                                                   Mr. Rohan Alva and Mr. Akash
                                                                   Khurana, Advocates for R-3 to R-33.

                                    +           W.P.(C) 4705/2018, CM APPL. 20533/2023
                                                GOVT OF NCT OF DELHI & ORS.                 ..... Petitioners
                                                                Through: Mrs. Avnish Ahlawat, Standing
                                                                          Counsel, GNCTD (Services) with Ms.
                                                                          Tania Ahlawat, Mr. Nitesh Kumar
                                                                          Singh, Ms. Palak Rohmetra, Ms.
                                                                          Laavanya Kaushik and Ms. Aliza
                                                                          Alam, Advocates.
                                                                versus
                                                DR. H.C GUPTA                               ..... Respondent
                                                                Through: Mr. K.C. Mittal and Mr. Vaibhav
                                                                          Yadav, Advocates.
                                                                          Mr. Vivek Kumar Tandon, Ms. Rinku
                                                                          Tiwari and Ms. Prerna Tandon,
                                                                          Advocates.

                                    +           W.P.(C) 5221/2018
                                                DR. P.S. SARANGI & ORS.                                                          ..... Petitioners
                                                                Through:                                       Mr. Nidesh Gupta, Mr. Ujjal Banerjee,
                                                                                                               Mr. Rohan Alva and Mr. Akash
                                                                                                               Khurana, Advocates.
                                                                                      versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:23:07
                                                 GOVT. OF NCT OF DELHI & ORS.              ..... Respondents
                                                              Through: Mrs. Avnish Ahlawat, Standing
                                                                        Counsel, GNCTD (Services) with Ms.
                                                                        Tania Ahlawat, Mr. Nitesh Kumar
                                                                        Singh, Ms. Palak Rohmetra, Ms.
                                                                        Laavanya Kaushik and Ms. Aliza
                                                                        Alam, Advocates.
                                                                        Mr. Vikas Singh, Senior Advocate
                                                                        with Mr. Varun Singh, Mr. Yatharth
                                                                        Kumar and Mr. Himanshu Yadav,
                                                                        Advocates for respondents.
                                                                        Mr. Shanker Raju and Mr. Nilansh
                                                                        Gaur, Advocates for R-4 to R-11.

                                    +           W.P.(C) 167/2019
                                                DR. MAHESH CHAUHAN                         ..... Petitioner
                                                                 Through: Mr. Neeraj Kumar Gupta, Advocate.
                                                                 versus
                                                GOVT. OF NCT OF DELHI AND ORS.             ..... Respondents
                                                                 Through: Mrs. Avnish Ahlawat, Standing
                                                                          Counsel, GNCTD (Services) with Ms.
                                                                          Tania Ahlawat, Mr. Nitesh Kumar
                                                                          Singh, Ms. Palak Rohmetra, Ms.
                                                                          Laavanya Kaushik and Ms. Aliza
                                                                          Alam, Advocates.

                                    +           W.P.(C) 4929/2019, CM APPL. 21908/2019 & 21909/2019
                                                DR. RADHA DUBEY                            ..... Petitioner
                                                                Through: Mr. Rakesh Kumar Khanna, Sr. Adv.
                                                                          with Mr. Shree Prakash Sinha, Mr.
                                                                          Rakesh Mishra, Ms. Moheea Sinha
                                                                          and Mr. Narendra Kumar, Advocates.
                                                                versus
                                                GOVT. OF NCT OF DELHI AND ORS.             ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, Standing
                                                                          Counsel, GNCTD (Services) with Ms.
                                                                          Tania Ahlawat, Mr. Nitesh Kumar
                                                                          Singh, Ms. Palak Rohmetra, Ms.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 24/09/2023 at 23:23:07
                                                                                                                Laavanya Kaushik and Ms. Aliza
                                                                                                               Alam, Advocates.

                                    +           W.P.(C) 7531/2022, CM APPL. 23035-038/2022
                                                DR. REETA MONGIA                            ..... Petitioner
                                                                Through: Mr. Vikas Singh, Senior Advocate
                                                                          with Mr. Varun Singh, Mr. Yatharth
                                                                          Kumar and Mr. Himanshu Yadav,
                                                                          Advocates for respondents.
                                                                versus
                                                GOVT OF NCT OF DELHI & ORS.                 ..... Respondents
                                                                Through: Mrs. Avnish Ahlawat, Standing
                                                                          Counsel, GNCTD (Services) with Ms.
                                                                          Tania Ahlawat, Mr. Nitesh Kumar
                                                                          Singh, Ms. Palak Rohmetra, Ms.
                                                                          Laavanya Kaushik and Ms. Aliza
                                                                          Alam, Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                             ORDER

% 23.05.2023 Re-notify on May 30, 2023 at 03:00 PM. A copy of this order be kept in all petitions.

V. KAMESWAR RAO, J.

ANOOP KUMAR MENDIRATTA, J.

MAY 23, 2023/R This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 23:23:08