Delhi High Court - Orders
Pr. Commissioner Of Income Tax-1 vs Cpa Global Support Services (I) Pvt. Ltd on 6 May, 2026
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 571/2025
PR. COMMISSIONER OF INCOME TAX-1 .....Appellant
Through: Mr. Anurag Ojha, SSC with Mr. V.K.
Saksena & Ms. Hemlata Rawat, JSCs
versus
CPA GLOBAL SUPPORT SERVICES (I) PVT. LTD.
.....Respondent
Through: Ms. Ananya Kapoor, Adv
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE TEJAS KARIA
ORDER
% 06.05.2026 List this case on 17.09.2026.
DINESH MEHTA, J TEJAS KARIA, J MAY 6, 2026 kk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2026 at 21:57:46