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Delhi High Court - Orders

Pr. Commissioner Of Income Tax-1 vs Cpa Global Support Services (I) Pvt. Ltd on 6 May, 2026

                          $~34
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         ITA 571/2025
                                    PR. COMMISSIONER OF INCOME TAX-1       .....Appellant
                                                 Through: Mr. Anurag Ojha, SSC with Mr. V.K.
                                                           Saksena & Ms. Hemlata Rawat, JSCs

                                                                  versus

                                    CPA GLOBAL SUPPORT SERVICES (I) PVT. LTD.
                                                                          .....Respondent
                                                 Through: Ms. Ananya Kapoor, Adv

                                    CORAM:
                                    HON'BLE MR. JUSTICE DINESH MEHTA
                                    HON'BLE MR. JUSTICE TEJAS KARIA
                                                 ORDER

% 06.05.2026 List this case on 17.09.2026.

DINESH MEHTA, J TEJAS KARIA, J MAY 6, 2026 kk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2026 at 21:57:46