Allahabad High Court
Rajeev Sachdeva vs State Of U.P. And Another on 16 May, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:106475 Court No. - 93 Case :- CRIMINAL REVISION No. - 1351 of 2023 Revisionist :- Rajeev Sachdeva Opposite Party :- State of U.P. and Another Counsel for Revisionist :- Nipun Singh,Sumit Suri Counsel for Opposite Party :- G.A.,Balbeer Singh,Rajesh Kumar Hon'ble Mrs. Jyotsna Sharma,J.
Mr. Nipun Singh, learned counsel for applicant/revisionist, Sri Balbeer Singh, learned counsel for the opposite party no.2 and learned A.G.A. for State are present.
Order on Crl. Misc. Correction Application Heard and perused the affidavit filed in support of the correction application.
Cause shown is sufficient. Hence, the application is allowed.
Accordingly, it is hereby provided that in place of "additional cause list" occurring in the third paragraph of order dated 11.05.2023, the description "fresh" shall be read.
This correction shall form part of earlier order dated 11.05.2023.
With the aforesaid directions, this correction application stands finally disposed of.
Order Date :- 16.5.2023 Saif