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[Cites 0, Cited by 0] [Section 7(2A)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2A)(e) in The U.P. (Regulation Of Building Operations) Act, 1958

(e)that the site of such building does not abut on a street, and there is no access to such building from any such street by a passage or pathway not less than twelve feet wide appertaining to such site;