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State of Rajasthan - Section

Section 7 in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

7. Source of recruitment.

- Recruitment to the Service shall be made by a competitive examination or by transfer of persons holding substantively an equivalent post when such a post is abolished.
(1)that till the 1st day of April, 1959 (vide notification of even number dated 13-5-59) Government may with the concurrence of the Public Service Commission dispense with the requirement of the competitive examination and request the Public Service Commission to select candidates by means of interview only;
(2)that candidates recruited in accordance with proviso (i) shall be deemed to have been appointed by direct recruitment for purposes of all other rules.