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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(c) in The Vidarbha Irrigation Development Corporation Act, 1997

(c)"Hydro-Electric Power Project" means and includes the planning, construction, maintenance, and management of Hydro-Electric Power Projects within the area of operation of the Corporation and shall also include such hydro-electric power projects as are assigned, handed over or transferred to the Corporation by the State Government;