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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(e) in Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006

(e)"Financial Year" means a period not exceeding twelve calendar months commencing on 1st April of a year and concluding on 31 March of the following year.