Delhi High Court - Orders
Aroon Purie vs State & Ors on 22 September, 2020
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 3492/2013
AROON PURIE ..... Petitioner
Through: Mr.Siddharth Luthra, Senior
Advocate with Mr.Hrishikesh Baruah,
Mr.Pranav Jain, Advocates.
versus
STATE & ORS. ..... Respondents
Through : Mr.Amit Ahlawat, APP for the State.
Mr.S.S.Ahluwalia, Advocate for R2.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 22.09.2020 Crl.M.A.Nos.12577 and 12579 of 2020
1. The hearing has been conducted through Video Conferencing.
2. Further arguments heard on behalf of the respondent No.2.
3. List for further arguments on 23.10.2020 at the end of the Board.
4. It is submitted by learned senior counsel for the petitioner that the matter is coming up for hearing on 26.09.2020 before the learned Trial Court. In the circumstances, the petitioner is exempted from personal appearance before the learned Trail Court on said date.
YOGESH KHANNA, J.
SEPTEMBER 22, 2020 DU Signature Not Verified Digitally Signed By:KAPIL SHARMA Signing Date:22.09.2020 15:19