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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Uttar Pradesh - Subsection

Section 86(6) in The U.P. Narcotic Drugs Rules, 1986

(6)
(a)He shall sell his drugs to the licensed chemist holding NDLC Licence.
(b)To an approved practitioner.
(c)To a hospital or dispensary, educational or Scientific Institution, upto quantities authorised by the Collector.