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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(6) in The Orissa Apartment Ownership Rules, 1992

(6)When an instrument is accepted on appeal by the State Government, the competent authority on getting back the records from the State Government shall, make an endorsement of acceptance on the body of the instrument.