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[Cites 0, Cited by 0] [Section 19A(1)] [Section 19A] [Entire Act]

State of Tamilnadu - Subsection

Section 19A(1)(b) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(b)Wheeling Charges
(i)The Distribution licensee shall raise bill towards wheeling charges on the open access customer within five days from the date of meter reading.
(ii)The open access customer shall pay the charges within seven days from the date of bill.