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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(2)(ix) in Andhra Pradesh Co-Operative Societies Act, 1964

(ix)[election of delegates to the financing Bank or other societies] [Omitted by Andhra Pradesh Act No. 28 of 1978 and re-inserted by Act No. 5 of 1993.] :