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State of Tamilnadu - Section

Section 2 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

2.

The words and phrases used in these statutes shall, unless expressly explained otherwise, have the same meaning as they have with reference to the Dr. M.G.R. Medical University, Tamil Nadu, Act 1987 (Tamil Nadu Act 37 of 1987) hereinafter called "the Act".