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State of Andhra Pradesh - Section

Section 65 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

65. Registering suits received by transfer:

- The Courts to which a suit, appeal or other proceedings is transferred shall note the old number and the date of institution in the relevant register within brackets and when acknowledging the receipt of the records shall intimate to the Court, from which the case was received on transfer, the new number given to the same.