Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67I(2)] [Section 67I] [Entire Act]

State of Punjab - Subsection

Section 67I(2)(a) in The Punjab Factory Rules, 1952

(a)covered under sub-clause (i) of clause (m) of Section 2 of the Act but employing less than fifty workers;