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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(2)(c) in The Gujarat Ancient Monuments and Archaeological Sites and Remains Act, 1965

(c)any article, object or thing illustrative of science, art, crafts, literature, religion, customs, morals or politics in by-gone ages.