Allahabad High Court
State Of U.P. vs Vikaram Singh on 8 December, 2010
Bench: R.K. Agrawal, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 613 of 1992 Petitioner :- State Of U.P. Respondent :- Vikaram Singh Petitioner Counsel :- S.C. Respondent Counsel :- R.S. Maurya Hon'ble R.K. Agrawal,J.
Hon'ble Yogesh Chandra Gupta,J.
On the request of Sri S.K. Mehrotra, Advocate, the case is passed over for today in order to take consequential measure pursuant to the report of the Stamp Reporter dated 16.8.2010.
Order Date :- 8.12.2010 NS