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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(1)(a) in The Haryana Requisitioning and Acquisition of Immovable Property Act, 1973

(a)in the case of any notice or order of a general nature or affecting a class of persons, be published in the Official Gazette; and