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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(9)(b) in The Rajasthan Money-Lenders Act, 1963

(b)a loan to or by, or a deposit with, any society or association registered or deemed to be registered under the Rajasthan Societies Registration Act, 1958 or any other enactment, relating to a public, religious or charitable object;