Madhya Pradesh High Court
Ashish Kumar Gautam vs The State Of Madhya Pradesh on 7 April, 2026
1 MCRC-15375-2026 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 15375 of 2026 (ASHISH KUMAR GAUTAM Vs THE STATE OF MADHYA PRADESH ) Dated : 07-04-2026 Shri B.K. Mishra - Advocate for applicant. Shri C.S. Upadhyay - P.L. for the State.
Case diary is not available. Learned counsel for the State is directed to call for the case diary on the next date of hearing.
List this case in the week commencing 04.05.2026.
(HIMANSHU JOSHI) JUDGE pn Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 07-04-2026 18:09:35