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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(4) in Rajasthan Police Subordinate Service Rules, 1989

(4)For conducting examinations of courses conducted by the Directorate of Training for Police-Tele-communications as mentioned in the Schedule-I appended to the Rules, the Director General-cum-Inspector General of Police shall constitute a Board for conducting examination for various training courses meant for the post of Inspectors. The remaining Board shall be constituted by the concerned Inspector General of Police.