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Madhya Pradesh High Court

M/S Jash Precision Tools Ltd. vs Assistant Provident Fund Commissioner ... on 2 July, 2018

1 HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE WP No.12214/2018 INDORE dt. 02-07-2018 Mr P. Pathwardhan, learned counsel for the petitioner prays for withdrawal of the present writ petition with a liberty to avail a remedy as provided under the law.

The writ petition is dismissed as withdrawn with the aforesaid liberty.

Certified copy as per rules.

(S.C. SHARMA) JUDGE Rashmi Rashmi Digitally signed by Rashmi Prasahant DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, Prasahan postalCode=452001, st=Madhya Pradesh, 2.5.4.20=f74a61c75cf3ec3bb1707 109fa80dae90250b08731316350b t fccd08d3ef3980c, cn=Rashmi Prasahant Date: 2018.07.04 12:50:35 +05'30'