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Union of India - Section

Section 273 in The Railway Protection Force Rules, 1987

273. Benefits on account of risk of office.

- If in the discharge of his duty or as consequent of anything done by him in the discharge of his duty or on account of the special risks of his office, a member of the Force is permanently pr temporarily disabled or his condition aggravated, he shallbe governed by the Central Civil Service(Extraordinary person) Rules as amendedfrom time to time.