Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 3, Cited by 11] [Constitution] Constitution Article Article 259 in Constitution of India 259. Armed Forces in States in Part B of the First Schedule Repealed by the Constitution (Seventh Amendment) Act, 1956, section 29 and Schedule
