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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Chattisgarh - Subsection

Section 76(1)(h) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(h)it has been marked by an equipment and in the manner other than the equipment and the manner prescribed for that purpose: